Himachal Pradesh
14th Legislative Assembly (Vidhan Sabha)
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Legislative Business - Motion for Introduction of Government Bills
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Discussion - Discussion on Matters of Urgent Public Importance for Short Duration (Rule-63)
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Legislative Business - Motion for Consideration and Passing of Government Bills
Legislative Business - Motion for Consideration and Passing of Government Bills
Motion - Adjournment Motion(Rule 67)
Special Mention under Rule -324
Half-an-Hour Discussion(Rule -61)
Calling Attention to Matters of Urgent Public Importance(Rule-62)
Discussion on Matters of Public Interest by Motion under Rule-130
Discussion on Matters of Public interest by Motion Under Rule -344
Private Members' Business Resolution Rule 101
Nomination to Statutory Body
Government Resolution
Short Notice Question under Rule-46
Amendment in the Bills
Private Member Resolution
Budget Estimates - Discussion and Voting on Demands
Budget Estimates- Discussion and Voting on Demands
Annual Administrative Report
Budget Estimates - General Discussion
Budget Estimates- General Discussion
Budget Supplementary - General Discussion
Budget Supplementary - Discussion and Voting on Demands
Recruitment & Promotion Rules
Comptroller and Auditor General Report
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Annual Audit Report
Rules/Regulations/Guidlines
Notifications
Annual Account & Audit Report
Annual Report
Annual & Account Report
List of Newly Elected Members
Motion of No Confidence in the Council of Ministers Rule-278
Assembly From:
FOURTEENTH LEGISLATIVE ASSEMBLY
THIRTEENTH LEGISLATIVE ASSEMBLY
TWELFTH LEGISLATIVE ASSEMBLY
ELEVENTH LEGISLATIVE ASSEMBLY
Assembly To:
FOURTEENTH LEGISLATIVE ASSEMBLY
THIRTEENTH LEGISLATIVE ASSEMBLY
TWELFTH LEGISLATIVE ASSEMBLY
ELEVENTH LEGISLATIVE ASSEMBLY
Session From:
SECOND SESSION
FIRST SESSION
Session To:
SECOND SESSION
FIRST SESSION
Friday, March 4, 2022 Papers Laid in House
1
वित्तीय वर्ष 2022-2023 के लिए बजट अनुमान
:
1.1
श्री जय राम ठाकुर, मुख्य मन्त्री
, वर्ष 2022-2023 के बजट अनुमानों/वार्षिक वित्तीय विवरण को सदन में प्रस्तुत करेंगे।
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