Himachal Pradesh
14th Legislative Assembly (Vidhan Sabha)

Monday, March 7, 2022 Papers Laid in House
1प्रश्नोत्तर :
1.1तारांकित:पृथक सूचियों में मुद्रित प्रश्न पूछे जाएंगे तथा उनके उत्तर दिए जाएंगे।
1.1.1Starred Q.4849(मिनी सचिवालय),REVENUE DEPARTMENT, Asked By:-Reeta DeviPapers Laid
1.1.2Starred Q.4850(Encroachment),REVENUE DEPARTMENT, Asked By:-Asha KumariPapers Laid
1.1.3Starred Q.4851(पदपूर्ति ),HIGHER EDUCATION, Asked By:-Ravinder KumarPapers Laid
1.1.4Starred Q.4852(निजी क्षेत्र में संस्थान),ANIMAL HUSBANDRY, Asked By:-Mukesh AgnihotriPapers Laid
1.1.5Starred Q.4853(विद्युत आपूर्ति),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Balbir Singh VermaPapers Laid
1.1.6Starred Q.4569(एन0सी0सी0 अकैडमी व राज्य एन0डी0आर0एफ0 बटालियन),HIGHER EDUCATION, Asked By:-Inder Singh GandhiPapers Laid
1.1.7Starred Q.4854(क्षति आकलन),REVENUE DEPARTMENT, Asked By:-Rohit ThakurPapers Laid
1.1.8Starred Q.4855(पदपूर्ति),ELEMENTARY EDUCATION, Asked By:-Prakash RanaPapers Laid
1.1.9Starred Q.4856(अनुसूचित जाति उप-योजना),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Paramjeet SinghPapers Laid
1.1.10Starred Q.4857(Registration of Clusters),HORTICULTURE, Asked By:-Rakesh Singha,Jagat Singh NegiPapers Laid
1.1.11Starred Q.4858(शिक्षकों के पद),ELEMENTARY EDUCATION, Asked By:-Sunder Singh ThakurPapers Laid
1.1.12Starred Q.4859(Detail of Schemes ),AGRICULTURE, Asked By:-Nand LalPapers Laid
1.1.13Starred Q.4860(Posts of Librarians),HIGHER EDUCATION, Asked By:-Narinder ThakurPapers Laid
1.1.14Starred Q.4861(अटल आदर्श विद्यालय),ELEMENTARY EDUCATION, Asked By:-Hoshyar SinghPapers Laid
1.1.15Starred Q.4862(मुआवजा),REVENUE DEPARTMENT, Asked By:-Jia LalPapers Laid
1.1.16Starred Q.4863(एस0सी0डी0पी0),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Mohan Lal BraktaPapers Laid
1.1.17Starred Q.4864(Installation of 33 KV Sub-Station),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Inder SinghPapers Laid
1.1.18Starred Q.4865(उप-तहसील भवन),REVENUE DEPARTMENT, Asked By:-Lakhvinder Singh RanaPapers Laid
1.1.19Starred Q.4866(बिजली की एलाइनमेंट),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Vinay KumarPapers Laid
1.1.20Starred Q.4867(मछली उत्पादन),FISHERIES, Asked By:-Ram Lal ThakurPapers Laid
1.1.21Starred Q.4868(व्यय धनराशि),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Rakesh JamwalPapers Laid
1.1.22Starred Q.4869(सामग्री क्रय ),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Ramesh Chand DhawalaPapers Laid
1.1.23Starred Q.4870(प्राकृतिक आपदा),REVENUE DEPARTMENT, Asked By:-Balbir SinghPapers Laid
1.1.24Starred Q.4871(मिनी सचिवालय),REVENUE DEPARTMENT, Asked By:-Reena KashyapPapers Laid
1.1.25Starred Q.4872(नर्सरी अध्यापक),ELEMENTARY EDUCATION, Asked By:-Pawan Kumar KajalPapers Laid
1.1.26Starred Q.4873(अनुदान),HORTICULTURE, Asked By:-Kishori LalPapers Laid
1.1.27Starred Q.4874(स्कूलों का स्तरोन्नयन),HIGHER EDUCATION, Asked By:-Vinod KumarPapers Laid
1.1.28Starred Q.4875(Veterinary Dispensary Nehra),ANIMAL HUSBANDRY, Asked By:-Vikramaditya SinghPapers Laid
1.1.29Starred Q.4876(सरकारी अनुदान),ELEMENTARY EDUCATION, Asked By:-Rajinder RanaPapers Laid
1.1.30Starred Q.4877(प्राचीन मन्दिर),REVENUE DEPARTMENT, Asked By:-Anirudh SinghPapers Laid
1.1.31Starred Q.4878(फल विधायन केन्द्र),HORTICULTURE, Asked By:-Reeta DeviPapers Laid
1.1.32Starred Q.4879(Vacancy Position),AGRICULTURE, Asked By:-Asha KumariPapers Laid
1.1.33Starred Q.4880(पदों का ब्यौरा),PANCHAYATI RAJ, Asked By:-Ravinder KumarPapers Laid
1.1.34Starred Q.4881(Tenders),JAL SHAKTI VIBHAG, Asked By:-Mukesh AgnihotriPapers Laid
1.1.35Starred Q.4882(स्वीकृत योजनाएं),JAL SHAKTI VIBHAG, Asked By:-Balbir Singh VermaPapers Laid
1.1.36Starred Q.4883(एस0डी0एम0 कार्यालय ),REVENUE DEPARTMENT, Asked By:-Rohit ThakurPapers Laid
1.1.37Starred Q.4884(पी0टी0ए0 नियमितीकरण),HIGHER EDUCATION, Asked By:-Prakash RanaPapers Laid
1.1.38Starred Q.4885(चिकित्सा प्रतिपूर्ति बिल),JAL SHAKTI VIBHAG, Asked By:-Paramjeet SinghPapers Laid
1.1.39Starred Q.4886(SCDP),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Rakesh SinghaPapers Laid
1.1.40Starred Q.4887(सरप्लस भूमि),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Jagat Singh NegiPapers Laid
1.1.41Starred Q.4888(LWSS Beas to 16 Tanki (Bijli Mahadev)),JAL SHAKTI VIBHAG, Asked By:-Sunder Singh ThakurPapers Laid
1.1.42Starred Q.4889(Post of Principal),HIGHER EDUCATION, Asked By:-Nand LalPapers Laid
1.1.43Starred Q.4890(Way-side Amenity),JAL SHAKTI VIBHAG, Asked By:-Narinder ThakurPapers Laid
1.1.44Starred Q.4891(पुरातत्व मंदिर),LANGUAGE AND CULTURE, Asked By:-Hoshyar SinghPapers Laid
1.1.45Starred Q.4892(पदपूर्ति),AGRICULTURE, Asked By:-Jia LalPapers Laid
1.1.46Starred Q.4893(मकान आबंटन),RURAL DEVELOPMENT, Asked By:-Mohan Lal BraktaPapers Laid
1.1.47Starred Q.4894(बिजली खपत टैरिफ),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Inder SinghPapers Laid
1.1.48Starred Q.4895(पेयजल सुविधा),JAL SHAKTI VIBHAG, Asked By:-Lakhvinder Singh RanaPapers Laid
1.1.49Starred Q.4896(हैंडपंप और ट्यूबवेल),JAL SHAKTI VIBHAG, Asked By:-Vinay KumarPapers Laid
1.1.50Starred Q.4897(विज्ञान प्रसार केंद्र),AGRICULTURE, Asked By:-Ram Lal ThakurPapers Laid
1.1.51Starred Q.4898(पंचायत घर निर्माण),PANCHAYATI RAJ, Asked By:-Rakesh JamwalPapers Laid
1.1.52Starred Q.4899(अग्निशमन सेवा सुदृढ़ीकरण),REVENUE DEPARTMENT, Asked By:-Ramesh Chand DhawalaPapers Laid
1.1.53Starred Q.4900(निजी भवनों में चल रहे केन्द्र),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Balbir SinghPapers Laid
1.1.54Starred Q.4901(धारटुखाड़ धमान्दर उठाऊ सिंचाई योजना),JAL SHAKTI VIBHAG, Asked By:-Reena KashyapPapers Laid
1.1.55Starred Q.4902(अनुसंधान अधिकारी ),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Pawan Kumar KajalPapers Laid
1.1.56Starred Q.4903( अनुदान),AGRICULTURE, Asked By:-Kishori LalPapers Laid
1.1.57Starred Q.4904(अटल आदर्श विद्यालय),ELEMENTARY EDUCATION, Asked By:-Vinod KumarPapers Laid
1.1.58Starred Q.4905(TGT and C&V Teachers),ELEMENTARY EDUCATION, Asked By:-Vikramaditya SinghPapers Laid
1.1.59Starred Q.4906(धौलासिद्ध प्रोजैक्ट),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Rajinder RanaPapers Laid
1.1.60Starred Q.4907(भवन निर्माण),HIGHER EDUCATION, Asked By:-Anirudh SinghPapers Laid
1.2अतारांकित:पृथक सूची में मुद्रित प्रश्नों के उत्तर सभा पटल पर रखे जाएंगे।
1.2.1UnStarred Q.1978(नियुक्तियां),ELEMENTARY EDUCATION, Asked By:-Rohit Thakur,Harshwardhan ChauhanPapers Laid
1.2.2UnStarred Q.1979(अनुदान मामले ),AGRICULTURE, Asked By:-Rohit ThakurPapers Laid
1.2.3UnStarred Q.1980(एंटी-हेल गन),HORTICULTURE, Asked By:-Rohit ThakurPapers Laid
1.2.4UnStarred Q.1982(भवन निर्माण),PANCHAYATI RAJ, Asked By:-Jagat Singh NegiPapers Laid
1.2.5UnStarred Q.1983(मधु विकास योजना),HORTICULTURE, Asked By:-Jagat Singh NegiPapers Laid
1.2.6UnStarred Q.1984(धनराशि),HORTICULTURE, Asked By:-Jagat Singh NegiPapers Laid
1.2.7UnStarred Q.1985(उज्ज्वला / हिमाचल गृहिणी सुविधा योजना),FOOD,CIVIL SUPPLIES AND CONSUMER AFFAIRS, Asked By:-Balbir SinghPapers Laid
1.2.8UnStarred Q.1986(अनुसूचित जाति उप-योजना),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Balbir SinghPapers Laid
1.2.9UnStarred Q.1987(पाइपें / टैंक),JAL SHAKTI VIBHAG, Asked By:-Mohan Lal BraktaPapers Laid
1.2.10UnStarred Q.1988(सीवरेज व्यवस्था),JAL SHAKTI VIBHAG, Asked By:-Mohan Lal BraktaPapers Laid
1.2.11UnStarred Q.1989(पदपूर्ति ),REVENUE DEPARTMENT, Asked By:-Mohan Lal BraktaPapers Laid
1.2.12UnStarred Q.1990(जिलास्तरीय भर्ती),REVENUE DEPARTMENT, Asked By:-Surender ShouriePapers Laid
1.2.13UnStarred Q.1991(गुशैणी सैक्शन का पुनर्सीमांकन),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Surender ShouriePapers Laid
1.2.14UnStarred Q.1992(आपदा प्रबंधन ),REVENUE DEPARTMENT, Asked By:-Surender ShouriePapers Laid
1.2.15UnStarred Q.1993(अप्रयुक्त भूमि),AGRICULTURE, Asked By:-Sanjay AwasthyPapers Laid
1.2.16UnStarred Q.1994(मुआवज़ा),REVENUE DEPARTMENT, Asked By:-Sanjay AwasthyPapers Laid
1.2.17UnStarred Q.1995(पदपूर्ति),ELEMENTARY EDUCATION, Asked By:-Sanjay AwasthyPapers Laid
1.2.18UnStarred Q.1996(Imported Root Stock),HORTICULTURE, Asked By:-Rakesh SinghaPapers Laid
1.2.19UnStarred Q.1997(Water Pipes and Schemes),JAL SHAKTI VIBHAG, Asked By:-Rakesh SinghaPapers Laid
1.2.20UnStarred Q.1998(Apple Cultivation),HORTICULTURE, Asked By:-Rakesh SinghaPapers Laid
1.2.21UnStarred Q.1999(व्यय धनराशि),AGRICULTURE, Asked By:-Vinay KumarPapers Laid
1.2.22UnStarred Q.2000(व्यय धनराशि),HORTICULTURE, Asked By:-Vinay KumarPapers Laid
1.2.23UnStarred Q.2001(सब-स्टेशन व ट्रांसफार्मर),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Vinay KumarPapers Laid
1.2.24UnStarred Q.2002(एफ0सी0ए0 के मामले),HIGHER EDUCATION, Asked By:-Balbir Singh VermaPapers Laid
1.2.25UnStarred Q.2003(भू-संरक्षण),AGRICULTURE, Asked By:-Balbir Singh VermaPapers Laid
1.2.26UnStarred Q.2004(भवन निर्माण कार्य),ELEMENTARY EDUCATION, Asked By:-Balbir Singh VermaPapers Laid
1.2.27UnStarred Q.2005(निविदाएं),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Rajinder RanaPapers Laid
1.2.28UnStarred Q.2006(निविदाएं),JAL SHAKTI VIBHAG, Asked By:-Rajinder RanaPapers Laid
2साप्ताहिक शासकीय कार्यसूची बारे वक्तव्य :
2.1श्री जय राम ठाकुर, मुख्य मन्त्री , सोमवार, 7 मार्च, 2022 से प्रारम्भ हो रहे सप्ताह की शासकीय कार्यसूची बारे वक्तव्य देंगे।Papers Laid
3स्वीकृत विधेयक सभा पटल पर रखा जायेगा  :
3.1सचिव , विधान सभा, हिमाचल प्रदेश तकनीकी विश्वविद्यालय (संशोधन) विधेयक, 2021 (2022 का अधिनियम संख्यांक 6)  की प्रति सभा पटल पर रखेंगे, जिसे सदन द्वारा पारित किए जाने के उपरान्त महामहिम राज्यपाल महोदय की स्वीकृति प्राप्त हो चुकी  है।Papers Laid
4कागज़ात सभा पटल पर रखे जाएंगे  :
4.1श्रीमती सरवीन चौधरी, सामाजिक न्याय एवं अधिकारिता मन्त्री , बाल अधिकार संरक्षण अधिनियम, 2005 की धारा 23(2) के अन्तर्गत बाल अधिकार संरक्षण राज्य आयोग का वार्षिक प्रतिवेदन, वर्ष 2019-20 की प्रति सभा पटल पर रखेंगी।Papers Laid
4.2 श्री वीरेन्द्र कंवर, ग्रामीण विकास एवं पंचायती राज मन्त्री , बीज़ अधिनियम, 1966  के अन्तर्गत हिमाचल प्रदेश राज्य बीज़ एवं जैविक उत्पादन प्रमाणीकरण अभिकरण का वार्षिक प्रतिवेदन, वर्ष 2020-21 (विलम्ब के कारणों सहित) की प्रति सभा पटल पर रखेंगे ।Papers Laid
4.3श्री सुख राम चौधरी, बहुउद्देश्यीय परियोजनाएं एवं ऊर्जा मन्त्री , कम्पनी अधिनियम, 2013 की धारा 143(6)(b) के अन्तर्गत हिमाचल प्रदेश विद्युत संचार निगम सीमित का 12वां वार्षिक प्रतिवेदन, वर्ष 2019-20 (विलम्ब के कारणों सहित) की प्रति सभा पटल पर रखेंगे ।Papers Laid
4.4श्री राजिन्द्र गर्ग, खाद्य, नागरिक आपूर्ति एवं उपभोक्ता मामले मन्त्री,  निम्नलिखित दस्तावेज़ों की एक-एक प्रति सभा पटल पर रखेंगे:-
4.4.1उपभोक्ता संरक्षण अधिनियम, 1986 (1986 का अधिनियम संख्यांक 68) के अन्तर्गत हिमाचल प्रदेश राज्य उपभोक्ता विवाद प्रतितोष आयोग का वार्षिक प्रशासनिक प्रतिवेदन वर्ष 2019-20; और Papers Laid
4.4.2उपभोक्ता संरक्षण अधिनियम, 1986 (1986 का अधिनियम संख्यांक 68) के अन्तर्गत हिमाचल प्रदेश राज्य उपभोक्ता विवाद प्रतितोष आयोग का वार्षिक प्रशासनिक प्रतिवेदन वर्ष 2020-21 ।Papers Laid
5सदन की समिति के प्रतिवेदन  :
5.1 कर्नल इन्द्र सिंह, सभापति, लोक उपक्रम समिति, (वर्ष 2021-22) , समिति के निम्न प्रतिवेदनों की एक-एक प्रति सभा में उपस्थापित करेंगे तथा सदन के पटल पर रखेंगे:-
5.1.1समिति का 49वां मूल प्रतिवेदन (तेरहवीं विधान सभा) जोकि भारत के नियन्त्रक एवं महालेखापरीक्षक के प्रतिवेदन सार्वजनिक क्षेत्र के उपक्रम(आर्थिक क्षेत्र) (वर्ष 2017-18) 31 मार्च, 2018 के ऑडिट पैरा 5.3 की संवीक्षा पर आधारित तथा हिमाचल प्रदेश समान्य उद्योग निगम सीमित  से सम्बन्धित है; औरPapers Laid
5.1.2समिति का 50वां मूल प्रतिवेदन  (तेरहवीं विधान सभा) जोकि भारत के नियन्त्रक एवं महालेखापरीक्षक के प्रतिवेदन सार्वजनिक क्षेत्र के उपक्रम (आर्थिक क्षेत्र) (वर्ष 2017-18) 31 मार्च, 2018 के ऑडिट पैरा 5.4 की संवीक्षा पर आधारित तथा हिमाचल प्रदेश राज्य हस्तकला एवं हथकरघा निगम  से सम्बन्धित है ।Papers Laid
6वित्तीय वर्ष 2022-2023 के लिए बजट अनुमान :- 
6.1सामान्य चर्चा । Papers Laid
;