Himachal Pradesh
13th Legislative Assembly ( Vidhan Sabha )

Thursday, March 10, 2022 Papers Laid in House
1प्रश्नोत्तर :
1.1तारांकित:पृथक सूचियों में मुद्रित प्रश्न पूछे जाएंगे तथा उनके उत्तर दिए जाएंगे।
1.1.1Starred Q.5014(Trans Giri Area),TRIBAL DEVELOPMENT, Asked By:-Harshwardhan Chauhan,Vinay KumarPapers Laid
1.1.2Starred Q.5015(ट्रैफिक विंग),HOME DEPARTMENT, Asked By:-Surender ShouriePapers Laid
1.1.3Starred Q.5016(वरिष्ठता लाभ),PERSONNEL, Asked By:-Pawan Kumar KajalPapers Laid
1.1.4Starred Q.5017(सड़क निर्माण),PUBLIC WORKS, Asked By:-Kishori LalPapers Laid
1.1.5Starred Q.5018(राष्ट्रीय राजमार्ग),PUBLIC WORKS, Asked By:-Mukesh AgnihotriPapers Laid
1.1.6Starred Q.5019(जाति प्रमाण-पत्र),TRIBAL DEVELOPMENT, Asked By:-Paramjeet SinghPapers Laid
1.1.7Starred Q.5020(पैवेलियन / मल्टी स्पोर्ट्स कॉम्पलैक्स निर्माण),YOUTH SERVICES AND SPORTS, Asked By:-Ram Lal ThakurPapers Laid
1.1.8Starred Q.5021(सड़क तथा पुल निर्माण),PUBLIC WORKS, Asked By:-Rakesh JamwalPapers Laid
1.1.9Starred Q.5022(भवन निर्माण),HOME DEPARTMENT, Asked By:-Sanjay AwasthyPapers Laid
1.1.10Starred Q.5023(पर्यटन को बढ़ावा),TOURISM AND CIVIL AVIATION, Asked By:-Subhash ThakurPapers Laid
1.1.11Starred Q.5024(आवास),HEALTH AND FAMILY WELFARE, Asked By:-Arjun SinghPapers Laid
1.1.12Starred Q.5025(Inadequate Staff and Sewage Facility),URBAN DEVELOPMENT, Asked By:-Dhani Ram ShandilPapers Laid
1.1.13Starred Q.5026(स्कीइंग (Skiing)),TOURISM AND CIVIL AVIATION, Asked By:-Rohit ThakurPapers Laid
1.1.14Starred Q.5027(क्षतिग्रस्त पुलों का निर्माण),PUBLIC WORKS, Asked By:-Jagat Singh NegiPapers Laid
1.1.15Starred Q.5028( रेडियोथैरेपी विभाग के पद ),HEALTH AND FAMILY WELFARE, Asked By:-Arun KumarPapers Laid
1.1.16Starred Q.5029(Status of Dupkan Flan Road),PUBLIC WORKS, Asked By:-Sunder Singh ThakurPapers Laid
1.1.17Starred Q.5030(एस0डी0एम0 कार्यालय),> GAD, Asked By:-Prakash RanaPapers Laid
1.1.18Starred Q.5031(Construction Work of Bridges),PUBLIC WORKS, Asked By:-Vikramaditya SinghPapers Laid
1.1.19Starred Q.5032(High Security Number Plate),TRANSPORT, Asked By:-Asha KumariPapers Laid
1.1.20Starred Q.5033( ब्लैक लिस्ट ठेकेदार),PUBLIC WORKS, Asked By:-Bhawani Singh PathaniaPapers Laid
1.1.21Starred Q.5034(Indoor Stadium),YOUTH SERVICES AND SPORTS, Asked By:-Ashish ButailPapers Laid
1.1.22Starred Q.5035(एंट्री शुल्क),DEPARTMENT OF STATE TAXES AND EXCISE, Asked By:-Satpal Singh RaizadaPapers Laid
1.1.23Starred Q.5036(Pen down Protest ),HEALTH AND FAMILY WELFARE, Asked By:-Rakesh SinghaPapers Laid
1.1.24Starred Q.5037(भांग की व्यावसायिक खेती),DEPARTMENT OF STATE TAXES AND EXCISE, Asked By:-Rajinder RanaPapers Laid
1.1.25Starred Q.5038(अग्निशमन केंद्र),HOME DEPARTMENT, Asked By:-Reena KashyapPapers Laid
1.1.26Starred Q.5039(गंदड़ सियारा कुड़ाना सड़क),PUBLIC WORKS, Asked By:-Ravinder KumarPapers Laid
1.1.27Starred Q.5040(मुख्य मंत्री ग्रामीण सड़क योजना),PUBLIC WORKS, Asked By:-Vinay KumarPapers Laid
1.1.28Starred Q.5041(बस अड्डा निर्माण),TRANSPORT, Asked By:-Surender ShouriePapers Laid
1.1.29Starred Q.5042(पदोन्नति),PERSONNEL, Asked By:-Pawan Kumar KajalPapers Laid
1.1.30Starred Q.5043(लुहरी से नोर सड़क),PUBLIC WORKS, Asked By:-Kishori LalPapers Laid
1.1.31Starred Q.5044(शराब ठेकों की नीलामी),DEPARTMENT OF STATE TAXES AND EXCISE, Asked By:-Mukesh Agnihotri,Rajinder RanaPapers Laid
1.1.32Starred Q.5045(सायरी ममलिग कुनिहार नालागढ़ सड़क),PUBLIC WORKS, Asked By:-Paramjeet SinghPapers Laid
1.1.33Starred Q.5046(अवैध खनन),INDUSTRIES, Asked By:-Ram Lal ThakurPapers Laid
1.1.34Starred Q.5047(निहारी वन विश्राम गृह),FOREST, Asked By:-Rakesh JamwalPapers Laid
1.1.35Starred Q.5048(कार्यालयों का स्थानान्तरण),> GAD, Asked By:-Sanjay AwasthyPapers Laid
1.1.36Starred Q.5049(आर0टी0ओ0 के पद ),TRANSPORT, Asked By:-Subhash ThakurPapers Laid
1.1.37Starred Q.5050(जल परिवहन),TRANSPORT, Asked By:-Arjun SinghPapers Laid
1.1.38Starred Q.5051(MLA Priorities),PLANNING, Asked By:-Dhani Ram ShandilPapers Laid
1.1.39Starred Q.5052(धनराशि का आबंटन),PUBLIC WORKS, Asked By:-Rohit Thakur,Jagat Singh NegiPapers Laid
1.1.40Starred Q.5053(पदपूर्ति),TECHNICAL EDUCATION,VOCATIONAL AND INDUSTRIAL TRAINING, Asked By:-Arun KumarPapers Laid
1.1.41Starred Q.5054(नई राहें-नई मंजिलें),TOURISM AND CIVIL AVIATION, Asked By:-Sunder Singh ThakurPapers Laid
1.1.42Starred Q.5055(दैनिकी वेतनभोगी),PERSONNEL, Asked By:-Prakash RanaPapers Laid
1.1.43Starred Q.5056(Devidhar-Emari-Shiddal Road),PUBLIC WORKS, Asked By:-Vikramaditya SinghPapers Laid
1.1.44Starred Q.5057(पदपूर्ति),HEALTH AND FAMILY WELFARE, Asked By:-Bhawani Singh PathaniaPapers Laid
1.1.45Starred Q.5058(DCP Funds),PLANNING, Asked By:-Rakesh SinghaPapers Laid
1.1.46Starred Q.5059(बस सेवा),TRANSPORT, Asked By:-Reena KashyapPapers Laid
1.1.47Starred Q.5060(इन्डोर स्टेडियम),YOUTH SERVICES AND SPORTS, Asked By:-Pawan NayyarPapers Laid
1.2अतारांकित:पृथक सूची में मुद्रित प्रश्नों के उत्तर सभा पटल पर रखे जाएंगे।
1.2.1UnStarred Q.2066(Sahara Yojna),HEALTH AND FAMILY WELFARE, Asked By:-Rohit Thakur,Ashish ButailPapers Laid
1.2.2UnStarred Q.2067(सड़क दुर्घटना),HOME DEPARTMENT, Asked By:-Rohit ThakurPapers Laid
1.2.3UnStarred Q.2068(पर्यटक स्थलों का विकास),TOURISM AND CIVIL AVIATION, Asked By:-Rohit ThakurPapers Laid
1.2.4UnStarred Q.2069(वेंटिलेटर),HEALTH AND FAMILY WELFARE, Asked By:-Jagat Singh NegiPapers Laid
1.2.5UnStarred Q.2070(बेबी केयर किट),HEALTH AND FAMILY WELFARE, Asked By:-Jagat Singh NegiPapers Laid
1.2.6UnStarred Q.2071(पुल निर्माण / क्रैश बैरियर),PUBLIC WORKS, Asked By:-Jagat Singh NegiPapers Laid
1.2.7UnStarred Q.2072(पर्यटन को बढ़ावा),TOURISM AND CIVIL AVIATION, Asked By:-Sanjay AwasthyPapers Laid
1.2.8UnStarred Q.2073(रेफर के मामले),HEALTH AND FAMILY WELFARE, Asked By:-Sanjay AwasthyPapers Laid
1.2.9UnStarred Q.2074(भूमि क्रय),INDUSTRIES, Asked By:-Sanjay AwasthyPapers Laid
1.2.10UnStarred Q.2075(श्रम कार्ड),LABOUR AND EMPLOYMENT, Asked By:-Surender ShouriePapers Laid
1.2.11UnStarred Q.2076(पर्यटन को बढ़ावा),TOURISM AND CIVIL AVIATION, Asked By:-Surender ShouriePapers Laid
1.2.12UnStarred Q.2077(कूड़ा प्रबंधन),URBAN DEVELOPMENT, Asked By:-Surender ShouriePapers Laid
1.2.13UnStarred Q.2078(निविदाएं),PUBLIC WORKS, Asked By:-Mohan Lal BraktaPapers Laid
1.2.14UnStarred Q.2079(मैहन्दली बखीरना बाईपास),PUBLIC WORKS, Asked By:-Mohan Lal BraktaPapers Laid
1.2.15UnStarred Q.2080(वेतन भुगतान),TOURISM AND CIVIL AVIATION, Asked By:-Mohan Lal BraktaPapers Laid
1.2.16UnStarred Q.2081(राजकीय अनुदेशक (ग्रुप इंस्ट्रक्टर)),TECHNICAL EDUCATION,VOCATIONAL AND INDUSTRIAL TRAINING, Asked By:-Ramesh Chand DhawalaPapers Laid
1.2.17UnStarred Q.2082(विधायक क्षेत्र विकास निधि ),PLANNING, Asked By:-Ramesh Chand DhawalaPapers Laid
1.2.18UnStarred Q.2083(कार्यालय भवन निर्माण),URBAN DEVELOPMENT, Asked By:-Vikramaditya SinghPapers Laid
1.2.19UnStarred Q.2084(Transfer of Employees),PUBLIC WORKS, Asked By:-Harshwardhan ChauhanPapers Laid
1.2.20UnStarred Q.2085(भवन निर्माण),HEALTH AND FAMILY WELFARE, Asked By:-Bhawani Singh PathaniaPapers Laid
1.2.21UnStarred Q.2086(Purchase of Properties),PERSONNEL, Asked By:-Rakesh SinghaPapers Laid
1.2.22UnStarred Q.2087( PWD Sub-Division ),PUBLIC WORKS, Asked By:-Pawan NayyarPapers Laid
1.2.23UnStarred Q.2088(Construction of Bridge ),PUBLIC WORKS, Asked By:-Pawan NayyarPapers Laid
1.2.24UnStarred Q.2089(Goli to Chamba Road),PUBLIC WORKS, Asked By:-Pawan NayyarPapers Laid
2कागज़ात सभा पटल पर रखे जाएंगे  :
2.1श्री जय राम ठाकुर, मुख्य मन्त्री , संविधान के अनुच्छेद 309 के अन्तर्गत हिमाचल प्रदेश कार्मिक विभाग(सचिवालय प्रशासन सेवाएं), वरिष्ठ सहायक, वर्ग-III(अराजपत्रित) भर्ती और प्रोन्नति नियम, 2022 जोकि अधिसूचना संख्या:पीईआर-(एसएएस-I)ए(3)-1/2020 दिनांक 28.02.2022 द्वारा अधिसूचित तथा शासकीय राजपत्र में 28.02.2022 को प्रकाशित की प्रति सभा पटल पर रखेंगे।Papers Laid
2.2डॉ0 राजीव सैज़ल, स्वास्थ्य एवं परिवार कल्याण मन्त्री , संविधान के अनुच्छेद 309 के अन्तर्गत हिमाचल प्रदेश मेडिकल एजुकेशन सर्विस(बारहवां संशोधन, रूल्ज़, 2021) जोकि अधिसूचना संख्या:एच0एफ0डब्ल्यू0-बी(ए)3-6/2019  दिनांक 12.04.2021 द्वारा अधिसूचित तथा शासकीय राजपत्र में दिनांक 12.04.2021 को प्रकाशित की प्रति सभा पटल पर रखेंगे।
Papers Laid
3सदन की समितियों के प्रतिवेदन  :
3.1श्रीमती आशा कुमारी, सभापति, लोक लेखा समिति, (वर्ष 2021-22) , समिति के निम्न प्रतिवेदनों की एक-एक प्रति सभा में उपस्थापित करेंगी तथा सदन के पटल पर रखेंगी :-
3.1.1समिति का 213वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 49वें मूल प्रतिवेदन (तेरहवीं विधान सभा) में अन्तर्विष्ट सिफारिशों पर आधारित तथा लोक निर्माण विभाग  से सम्बन्धित है; Papers Laid
3.1.2समिति का 214वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 50वें मूल प्रतिवेदन (तेरहवीं विधान सभा) में अन्तर्विष्ट सिफारिशों पर आधारित तथा लोक निर्माण विभाग  से सम्बन्धित है; Papers Laid
3.1.3समिति का 215वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 51वें मूल प्रतिवेदन (तेरहवीं विधान सभा) में अन्तर्विष्ट सिफारिशों पर आधारित तथा लोक निर्माण विभाग  से सम्बन्धित है; औरPapers Laid
3.1.4समिति का 216वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 52वें मूल प्रतिवेदन (तेरहवीं विधान सभा) में अन्तर्विष्ट सिफारिशों पर आधारित तथा लोक निर्माण विभाग  से सम्बन्धित है ।Papers Laid
3.2श्री रमेश चन्द ध्वाला, सभापति, प्राक्कलन समिति, (वर्ष 2021-22) , समिति का 22वां मूल प्रतिवेदन (तेरहवीं विधान सभा) जोकि परिवहन विभाग  के विकासात्मक कार्यों एवं आय-व्ययक प्राक्कलनों की संवीक्षा पर आधारित की प्रति सभा में उपस्थापित करेंगे तथा सदन के पटल पर रखेंगे ।Papers Laid
3.3कर्नल इन्द्र सिंह, सभापति, लोक उपक्रम समिति, (वर्ष 2021-22) , समिति के निम्न प्रतिवेदनों की एक-एक प्रति सभा में उपस्थापित करेंगे तथा सदन के पटल पर रखेंगे:-
3.3.1समिति का 55वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 19वें मूल प्रतिवेदन (तेरहवीं विधान सभा) (वर्ष 2019-20) में अन्तर्विष्ट सिफारिशों पर आधारित तथा हिमाचल प्रदेश विद्युत संचार निगम सीमित से सम्बन्धित है; और
Papers Laid
3.3.2समिति का 56वां कार्रवाई प्रतिवेदन (तेरहवीं विधान सभा) जोकि समिति के 40वें मूल प्रतिवेदन (तेरहवीं विधान सभा) (वर्ष 2020-21) में अन्तर्विष्ट सिफारिशों पर आधारित तथा हिमाचल प्रदेश अल्पसंख्यक वित्त एवं विकास निगम से सम्बन्धित है ।Papers Laid
4विधान सभा कार्य-सलाहकार समिति का प्रतिवेदन :
4.1कार्य-सलाहकार समिति का उन्नीसवां प्रतिवेदन  (तेरहवीं विधान सभा) सभा में उपस्थापित किया जाएगा तथा स्वीकृति हेतु प्रस्ताव भी किया जाएगा ।Papers Laid
5गैर-सरकारी सदस्य कार्य  :
5.1पिछले गैर-सरकारी दिवस में प्रस्तुत संकल्प पर चर्चा जारी रहेगी । 
5.1.1श्री राकेश सिंघा:  "This House may frame a policy to grant relief amounting to 50% of the loss incurred due to natural calamities on agricultural and horticultural produce and enhance the relief amount to Five Lacs on the destruction of the house due to fire."Papers Laid
5.2'संकल्प' 
5.2.1श्री रमेश चंद ध्वाला 
    श्री बलबीर सिंह वर्मा : "प्लास्टिक से बढ़ते प्रदूषण व उसके खाने से पशुओं की हो रही अकाल मृत्यु तथा बेसहारा पशुओं के लिए बनाए गए गौ-सदनों के रख-रखाव हेतु नीति बनाने पर यह सदन विचार करे।"		Not Laid
5.2.2श्री सुक्खविन्द्र सिंह सुक्खु : "To create Legislative Council to give representation under Article 171 of the Constitution of India to Panchayati Raj, Media, Academicians Institution and other representatives of the society and also amend the Article 171(1) to delete the proviso and to enable to constitute Legislative Council in the State of Himachal Pradesh."
Not Laid
5.2.3कर्नल इन्द्र सिंह : "शैक्षणिक संस्थानों के नजदीक बच्चों के स्वास्थ्य पर दुष्प्रभाव डालने वाले खाद्य पदार्थों जैसे जंक फूड इत्यादि की बिक्री पर प्रतिबंध लगाने पर यह सदन विचार करे ।"Not Laid
;