Himachal Pradesh
14th Legislative Assembly (Vidhan Sabha)

Thursday, August 29, 2024 Papers Laid in House
1प्रश्नोत्तर:
1.1तारांकित: पृथक सूचियों में मुद्रित प्रश्न पूछे जाएंगे तथा उनके उत्तर दिए जाएंगे ।
1.1.1Starred Q.1499(आरक्षण),HIGHER EDUCATION, Asked By:-Pawan Kumar KajalPapers Laid
1.1.2Starred Q.1774(अटल आदर्श विद्यालय),ELEMENTARY EDUCATION, Asked By:-Vinod Kumar,Vipin Singh ParmarPapers Laid
1.1.3Starred Q.1775(सरकारी आवास),> GAD, Asked By:-Sanjay RattanPapers Laid
1.1.4Starred Q.1777(तटीयकरण),JAL SHAKTI VIBHAG, Asked By:-Suresh KumarPapers Laid
1.1.5Starred Q.1778(भूमि का चयन),HIGHER EDUCATION, Asked By:-Puran Chand ThakurPapers Laid
1.1.6Starred Q.1779(शराब के ठेके/नई शराब नीति/शराब की बिक्री),DEPARTMENT OF STATE TAXES AND EXCISE, Asked By:-Randhir Sharma,Surender Shourie,D.S. ThakurPapers Laid
1.1.7Starred Q.1780(जल आपूर्ति),JAL SHAKTI VIBHAG, Asked By:-Bhuvneshwar GaurPapers Laid
1.1.8Starred Q.1781(नागरिक अस्पताल सुन्दरनगर),HEALTH AND FAMILY WELFARE, Asked By:-Rakesh JamwalPapers Laid
1.1.9Starred Q.1782(मटौर महाविद्यालय),HIGHER EDUCATION, Asked By:-Pawan Kumar KajalPapers Laid
1.1.10Starred Q.1783(ISBT Shimla),TRANSPORT, Asked By:-Chander ShekharPapers Laid
1.1.11Starred Q.1784(मिंजर मेला ),LANGUAGE AND CULTURE, Asked By:-Hans RajPapers Laid
1.1.12Starred Q.1785(पेयजल योजनाएं),JAL SHAKTI VIBHAG, Asked By:-Vivek Sharma(Vicku)Papers Laid
1.1.13Starred Q.1786(नेरवा बस अड्डा),TRANSPORT, Asked By:-Balbir Singh VermaPapers Laid
1.1.14Starred Q.1787(दसलेहड़ा-खमेड़ाकलां पुल निर्माण),PUBLIC WORKS, Asked By:-Jeet Ram KatwalPapers Laid
1.1.15Starred Q.1788(भवन निर्माण),ELEMENTARY EDUCATION, Asked By:-Kewal Singh PathaniaPapers Laid
1.1.16Starred Q.1789(आदर्श स्वास्थ्य संस्थान),HEALTH AND FAMILY WELFARE, Asked By:-Anil SharmaPapers Laid
1.1.17Starred Q.1790(रिक्त पद),ELEMENTARY EDUCATION, Asked By:-Ranbir Singh (Nikka)Papers Laid
1.1.18Starred Q.1791(नहर की मरम्मत),JAL SHAKTI VIBHAG, Asked By:-Inder Singh GandhiPapers Laid
1.1.19Starred Q.1792(पीलिया),HEALTH AND FAMILY WELFARE, Asked By:-Prakash RanaPapers Laid
1.1.20Starred Q.1793(भूस्खलन से राहत),REVENUE DEPARTMENT, Asked By:-Janak RajPapers Laid
1.1.21Starred Q.1794(फीडर्स / के0वी0 स्टेशन),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Sukh Ram ChaudharyPapers Laid
1.1.22Starred Q.1795(निविदाएं),JAL SHAKTI VIBHAG, Asked By:-Ashish SharmaPapers Laid
1.1.23Starred Q.1796(आई0टी0 पार्क चैतड़ू),INFORMATION TECHNOLOGY, Asked By:-Sudhir SharmaPapers Laid
1.1.24Starred Q.1797(बस सेवा),TRANSPORT, Asked By:-Inder Dutt LakhanpalPapers Laid
1.1.25Starred Q.1798(फसलों को नुकसान),FOREST, Asked By:-Anuradha RanaPapers Laid
1.1.26Starred Q.1799(राजकीय बहुतकनीकी संस्थान ),TECHNICAL EDUCATION,VOCATIONAL AND INDUSTRIAL TRAINING, Asked By:-Lokender KumarPapers Laid
1.1.27Starred Q.1800(Arms Licence Holders),HOME DEPARTMENT, Asked By:-Malender RajanPapers Laid
1.1.28Starred Q.1801(सुरक्षा दीवार),REVENUE DEPARTMENT, Asked By:-Vinod KumarPapers Laid
1.1.29Starred Q.1802(सेवानिवृत्ति),FINANCE, Asked By:-Vipin Singh ParmarPapers Laid
1.1.30Starred Q.1803(उप-तहसील पांगणा ),REVENUE DEPARTMENT, Asked By:-Deep RajPapers Laid
1.1.31Starred Q.1804(स्टांप फीस),REVENUE DEPARTMENT, Asked By:-Satpal Singh SattiPapers Laid
1.1.32Starred Q.1805(पुल निर्माण),PUBLIC WORKS, Asked By:-Puran Chand ThakurPapers Laid
1.1.33Starred Q.1806(अवैध शराब),HOME DEPARTMENT, Asked By:-Randhir SharmaPapers Laid
1.1.34Starred Q.1807( जल क्रीड़ा),TOURISM AND CIVIL AVIATION, Asked By:-Surender ShouriePapers Laid
1.1.35Starred Q.1808(पदपूर्ति),AGRICULTURE, Asked By:-D.S. ThakurPapers Laid
1.1.36Starred Q.1809( Channelization),JAL SHAKTI VIBHAG, Asked By:-Bhuvneshwar GaurPapers Laid
1.1.37Starred Q.1810(नगर परिषद् सुन्दरनगर ),URBAN DEVELOPMENT, Asked By:-Rakesh JamwalPapers Laid
1.1.38Starred Q.1811(पदपूर्ति),ELEMENTARY EDUCATION, Asked By:-Pawan Kumar KajalPapers Laid
1.1.39Starred Q.1812(महिला मण्डलों का पंजीकरण),COOPERATION, Asked By:-Chander ShekharPapers Laid
1.1.40Starred Q.1813(हाइड्रो प्रोजैक्ट्स से आय),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Hans RajPapers Laid
1.1.41Starred Q.1814(विकासात्मक कार्य),PANCHAYATI RAJ, Asked By:-Balbir Singh VermaPapers Laid
1.1.42Starred Q.1815(टिहरी-पंजीण व रच्छेड़ा सड़क निर्माण),PUBLIC WORKS, Asked By:-Jeet Ram KatwalPapers Laid
1.1.43Starred Q.1816(स्वास्थ्य संस्थान),HEALTH AND FAMILY WELFARE, Asked By:-Kewal Singh PathaniaPapers Laid
1.1.44Starred Q.1817( Vallabh Government College Mandi),HIGHER EDUCATION, Asked By:-Anil SharmaPapers Laid
1.1.45Starred Q.1818(मुख्य मंत्री लोक भवन ),RURAL DEVELOPMENT, Asked By:-Inder Singh GandhiPapers Laid
1.1.46Starred Q.1819(भेड़पालकों को नुकसान),ANIMAL HUSBANDRY, Asked By:-Janak RajPapers Laid
1.1.47Starred Q.1820(प्रधानमंत्री ग्राम सड़क योजना),PUBLIC WORKS, Asked By:-Sukh Ram ChaudharyPapers Laid
1.1.48Starred Q.1821(बस सेवा),TRANSPORT, Asked By:-Ashish SharmaPapers Laid
1.1.49Starred Q.1822(पदपूर्ति),HEALTH AND FAMILY WELFARE, Asked By:-Sudhir SharmaPapers Laid
1.1.50Starred Q.1823(पर्यटन को बढ़ावा),TOURISM AND CIVIL AVIATION, Asked By:-Anuradha RanaPapers Laid
1.1.51Starred Q.1824(सड़कों का रख-रखाव),RURAL DEVELOPMENT, Asked By:-Lokender KumarPapers Laid
1.1.52Starred Q.1825(क्रशर),INDUSTRIES, Asked By:-Malender RajanPapers Laid
1.2अतारांकित: पृथक सूचियों में मुद्रित प्रश्नों के उत्तर सभा पटल पर रखे जाएंगे ।
1.2.1UnStarred Q.786(निविदाएं),PUBLIC WORKS, Asked By:-Deep RajPapers Laid
1.2.2UnStarred Q.787(पौधरोपण),HORTICULTURE, Asked By:-Deep RajPapers Laid
1.2.3UnStarred Q.788(विकास खण्ड कार्यालय ),RURAL DEVELOPMENT, Asked By:-Deep RajPapers Laid
1.2.4UnStarred Q.789(सड़क निर्माण),PUBLIC WORKS, Asked By:-Inder Singh GandhiPapers Laid
1.2.5UnStarred Q.790(भवन निर्माण),HEALTH AND FAMILY WELFARE, Asked By:-Inder Singh GandhiPapers Laid
1.2.6UnStarred Q.791(कूहल की मरम्मत),JAL SHAKTI VIBHAG, Asked By:-Inder Singh GandhiPapers Laid
1.2.7UnStarred Q.792(बिजली की प्रतिपूर्ति),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Janak RajPapers Laid
1.2.8UnStarred Q.793(बेरोजगार),LABOUR AND EMPLOYMENT, Asked By:-Janak RajPapers Laid
1.2.9UnStarred Q.794(रिक्त पद),RURAL DEVELOPMENT, Asked By:-Janak RajPapers Laid
1.2.10UnStarred Q.795(Construction Work ),ELEMENTARY EDUCATION, Asked By:-Inder Dutt LakhanpalPapers Laid
1.2.11UnStarred Q.797(अनुसूचित जाति विकास कार्यक्रम),SOCIAL JUSTICE & EMPOWERMENT, Asked By:-Jeet Ram KatwalPapers Laid
1.2.12UnStarred Q.798(पुलिस चौकियां),HOME DEPARTMENT, Asked By:-Vipin Singh ParmarPapers Laid
1.2.13UnStarred Q.799(प्रधानमंत्री ग्राम सड़क योजना फेज़-IV),PUBLIC WORKS, Asked By:-Vipin Singh ParmarPapers Laid
1.2.14UnStarred Q.800(सड़कें),PUBLIC WORKS, Asked By:-Vipin Singh ParmarPapers Laid
1.2.15UnStarred Q.801(राहत मैनुअल),REVENUE DEPARTMENT, Asked By:-Kewal Singh PathaniaPapers Laid
1.2.16UnStarred Q.802(सिंचाई परियोजना),JAL SHAKTI VIBHAG, Asked By:-Kewal Singh PathaniaPapers Laid
1.2.17UnStarred Q.803(राशन आबंटन),FOOD,CIVIL SUPPLIES AND CONSUMER AFFAIRS, Asked By:-Kewal Singh PathaniaPapers Laid
1.2.18UnStarred Q.804(औद्योगिक इकाइयां),INDUSTRIES, Asked By:-Malender RajanPapers Laid
1.2.19UnStarred Q.805(चिकित्सकों के पद),HEALTH AND FAMILY WELFARE, Asked By:-Malender RajanPapers Laid
1.2.20UnStarred Q.806(Industrial Area at Ghandran),INDUSTRIES, Asked By:-Malender RajanPapers Laid
1.2.21UnStarred Q.807(आउटसोर्स कर्मचारी),MEDICAL EDUCATION AND RESEARCH, Asked By:-Vinod KumarPapers Laid
1.2.22UnStarred Q.808(निविदाएं),MULTI-PURPOSE PROJECTS AND POWER, Asked By:-Vinod KumarPapers Laid
1.2.23UnStarred Q.809(निविदाएं),JAL SHAKTI VIBHAG, Asked By:-Vinod KumarPapers Laid
1.2.24UnStarred Q.810(विकास कार्य),PLANNING, Asked By:-Balbir Singh VermaPapers Laid
1.2.25UnStarred Q.811(स्वीकृत धनराशि),HIGHER EDUCATION, Asked By:-Balbir Singh VermaPapers Laid
1.2.26UnStarred Q.812(पौधरोपण),FOREST, Asked By:-Surender ShouriePapers Laid
1.2.27UnStarred Q.813(पंचायत चौकीदार),PANCHAYATI RAJ, Asked By:-D.S. ThakurPapers Laid
1.2.28UnStarred Q.814(नगर एवं ग्राम नियोजन),TOWN AND COUNTARY PLANNING, Asked By:-Puran Chand ThakurPapers Laid
2कागजात सभा पटल पर रखे जाएगें: 
2.1श्री जगत सिंह नेगी, राजस्व मन्त्री, निम्नलिखित दस्तावेज़ों की एक-एक प्रति सभा पटल पर रखेंगे:-
2.1.1कम्पनी अधिनियम, 1956 की धारा 619 (4) के अन्तर्गत हिमाचल प्रदेश कृषि उद्योग निगम सीमित का 52वाँ वार्षिक प्रतिवेदन, वर्ष 2021-22 (विलम्ब के कारणों सहित); औरPapers Laid
2.1.2हिमाचल प्रदेश कृषि, बागवानी और वानिकी विश्वविद्यालय अधिनियम, 1986 (1987 का अधिनियम संख्या 4) की धारा 45 (4) के अन्तर्गत डा0 वाई0 एस0 परमार औद्यानिकी एवं वानिकी विश्वविद्यालय नौणी, सोलन का वार्षिक लेखा परीक्षा प्रतिवेदन, वर्ष   2012-13, 2013-14, 2014-15 एवं 2015-16 (विलम्ब के कारणों सहित)।Papers Laid
3सदन की समिति का प्रतिवेदन: 
3.1श्री नन्द लाल, सभापति, कल्याण समिति, (वर्ष 2024-25), समिति का 24वाँ कार्रवाई प्रतिवेदन (चौदहवीं विधान सभा) जोकि समिति के द्वितीय मूल प्रतिवेदन (चौदहवीं विधान सभा) (वर्ष 2022-23) में निहित सिफारिशों पर सरकार द्वारा कृत्त कार्रवाई पर आधारित तथा मांग संख्या: 31-जनजातीय विकास विभाग की वित्तीय वर्ष 2023-24 की अनुदान मांगों की संवीक्षा से सम्बन्धित है, की प्रति सभा में उपस्थापित करेंगे तथा सदन के पटल पर रखेंगे।Papers Laid
4विधान सभा कार्य-सलाहकार समिति का प्रतिवेदन: 
4.1कार्य-सलाहकार समिति का सप्तम् प्रतिवेदन (चौदहवीं  विधान सभा) सभा में उपस्थापित किया जाएगा तथा स्वीकृति हेतु प्रस्ताव भी किया जाएगा।
Papers Laid
5सांविधिक ईकाईयों हेतु मनोनयन: 
5.1डॉ0 (कर्नल) धनी राम शांडिल, स्वास्थ्य एवं परिवार कल्याण मन्त्री, निम्नलिखित प्रस्ताव प्रस्तुत करेंगे कि:- 
"That in pursuance to the provisions contained in Section 26 and 27 of the Surrogacy (Regulation) Act, 2021, the members of the Himachal Pradesh Legislative Assembly do proceed to elect, in such manner as the Speaker may direct, three women members from amongst themselves to be nominated as Ex-officio Members of the State Assisted Reproductive Technology and Surrogacy Board."
Papers Laid
5.2श्री रोहित ठाकुर, शिक्षा मन्त्री, निम्नलिखित प्रस्ताव प्रस्तुत करेंगे कि:-
"हिमाचल प्रदेश स्कूल शिक्षा बोर्ड अधिनियम 1968 की धारा 4(1) की उप-धारा 11(एच) के प्रावधान के अन्तर्गत, हिमाचल प्रदेश विधान सभा के तीन सदस्यों को हिमाचल प्रदेश स्कूल शिक्षा बोर्ड, में तीन वर्ष की अवधि के लिए जिस दिन से अधिसूचना जारी हो तथा हिमाचल प्रदेश स्कूल शिक्षा बोर्ड के अधिनियम के प्रावधान के अन्तर्गत मनोनीत करने के लिए यह सदन माननीय अध्यक्ष महोदय को प्राधिकृत करता है।"
Papers Laid
6पारित संकल्प पर कृत्त कार्रवाई: 
6.1श्री सुखविन्दर सिंह सुक्खू, मुख्य मन्त्री,  "दिनांक 21 दिसम्बर, 2023 को श्री सुख राम चौधरी व श्री कुलदीप सिंह राठौर, सदस्य द्वारा नियम-101 के अन्तर्गत गैर-सरकारी दिवस पर प्रस्तुत संकल्प जोकि सर्वसम्मति से सदन द्वारा पारित किया गया था, को नियम-116 के अन्तर्गत सरकार द्वारा की गई कार्रवाई से सदन को अवगत करवायेंगे।Papers Laid
7गैर-सरकारी सदस्य कार्य: 
7.1"संकल्प" 
7.1.1डॉ० जनक राज 
श्री सुख राम चौधरी:     "यह सदन सरकार से सिफारिश करता है कि जलवायु परिर्वतन के मध्यनजर वन महोत्सव के माध्यम से पौधरोपण तथा कार्बन क्रेडिट पर यह सदन नीति बनाने पर विचार करे।"
Papers Laid
7.1.2श्री जीत राम कटवाल:    "यह सदन सरकार से सिफारिश करता है कि प्रदेश के ग्रामीण क्षेत्रों में राजस्व व वन भूमि पर बने घरों और गौशालाओं के नियमितीकरण करने हेतु नीति बनाने पर विचार करे।"Not Laid
7.1.3श्री राकेश जम्वाल:    "यह सदन सरकार से सिफारिश करता है कि BBMB द्वारा निर्मित व संचालित जल विद्युत परियोजनाओं के कारण उत्पन्न विभिन्न समस्याओं के निवारण हेतु यह सदन नीति बनाने पर विचार करे।"Not Laid
7.1.4श्री जीत राम कटवाल:    "यह सदन सरकार से सिफारिश करता है कि भारतीय प्रजातन्त्र व कल्याणकारी राज्य में चिन्हित संवैधानिक प्रावधानों के अन्तर्गत सामाजिक व आर्थिक सुरक्षा को सुदृढ़ करने तथा विषमताओं के निवारण बारे यह सदन नीति बनाने पर विचार करे।"Not Laid
;